Bombay High Court
Chetan Vallabhdas Pabari vs Central Bureau Of Investigation, ... on 12 July, 2022
Bench: Bharati Dangre
Digitally signed by
JAYARAJAN JAYARAJAN
ANJAKULATH ANJAKULATH NAIR
NAIR Date: 2022.07.14
12:13:29 +0530
1/7 01 ABA-1018-22G.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
ANTICIPATORY BAIL APPLICATION NO.1018 OF 2022
Naresh Keshrimal Mehta .. Applicant
Versus
State of Maharashtra .. Respondent
WITH
BAIL APPLICATION NO.1110 OF 2022
Kapil Devprakash Rajput & Ors. .. Applicants
Versus
The Central Bureau of Investigation & .. Respondents
Anr.
WITH
BAIL APPLICATION NO.1232 OF 2022
Kantilal Achlaji Shah .. Applicant
Versus
State of Maharashtra .. Respondents
WITH
BAIL APPLICATION NO.1234 OF 2022
Jitendra Kantilal Shah .. Applicant
AJN
2/7 01 ABA-1018-22G.odt
Versus
State of Maharashtra .. Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.932 OF 2022
Rajesh Krishan Jindal .. Applicant
Versus
State of Maharashtra .. Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.939 OF 2022
Deepen Arun Parekh .. Applicant
Versus
State of Maharashtra & Ors. .. Respondent
WITH
BAIL APPLICATION NO.1201 OF 2022
Premal Kiran Goragandhi .. Applicant
Versus
State of Maharashtra .. Respondent
WITH
AJN
3/7 01 ABA-1018-22G.odt
ANTICIPATORY BAIL APPLICATION NO.957 OF 2022
Kamlesh Manohar Kanungo .. Applicant
Versus
Central Bureau of Investigation .. Respondents
(EOB) & Anr.
WITH
ANTICIPATORY BAIL APPLICATION NO.958 OF 2022
Kamlesh Manohar Kanungo .. Applicant
Versus
Central Bureau of Investigation .. Respondents
(EOB) & Anr.
WITH
ANTICIPATORY BAIL APPLICATION NO.959 OF 2022
Kirti Vishwanath Kedia .. Applicant
Versus
Central Bureau of Investigation .. Respondents
(EOB) & Anr.
WITH
ANTICIPATORY BAIL APPLICATION NO.960 OF 2022
Kirti Vishwanath Kedia .. Applicant
AJN
4/7 01 ABA-1018-22G.odt
Versus
Central Bureau of Investigation .. Respondents
(EOB) & Anr.
WITH
BAIL APPLICATION NO.1238 OF 2022
Chetan Vallabhdas Pabari .. Applicant
Versus
Central Bureau of Investigation .. Respondents
(EOB), Mumbai & Anr.
WITH
BAIL APPLICATION NO.1287 OF 2022
WITH
INTERIM APPLICATION (ST) NO.7535 OF 2022
Nandkishor Amilal Badsiwal .. Applicant
Versus
State of Maharashtra .. Respondent
WITH
BAIL APPLICATION NO.1300 OF 2022
Premal Kiran Goragandhi .. Applicant
Versus
State of Maharashtra .. Respondent
AJN
5/7 01 ABA-1018-22G.odt
WITH
BAIL APPLICATION NO.1343 OF 2022
Chetan Vallabhdas Pabari .. Applicant
Versus
Central Bureau of Investigation, EOB, .. Respondents
Mumbai & Anr.
WITH
BAIL APPLICATION NO.1341 OF 2022
Nutakki Sai Prasad s/o. Rangarao .. Applicant
Versus
State of Maharashtra & Anr. .. Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO.1045 OF 2022
Pujit Ravikiran Aggarwal .. Applicant
Versus
Central Bureau of Investigation .. Respondents
through Joint Director (EOB) & Anr.
...
Mr.Aabad Ponda, Senior Advocate i/b Mr.Siddharth Jagushte for
the Applicant in ABA/1018/22.
Mr.Sanjeev Kadam with Mr.Prashant Raul i/b Mirajkar & Co.
for the Applicant in ABA/1110/22.
Mr.Aabad Ponda, Senior Advocte with Mr.Vinayka Siraskar i/b
Kiran Jain & Co. for the Applicant in BA/1232/22 and
BA/1234/22.
AJN
6/7 01 ABA-1018-22G.odt
Mr.Aabad Ponda, Senior Advocate with Mr.Mayank Jain, Sebin
Michael Joseph i/b SMJ Legal for the Applicant in ABA/932/22.
Mr.Niranjan Mundargi with Ms.Keral Mehta with Mr. Punit
Damodar, Ms. Nikita Vardhan and Mr. Vishal Tiwari i/b Kanga
& Co. for the Applicant in ABA/939/22.
Ms.Isha Jain with Shikhar Khandelwal i/b Kiran Jain & Co. for
the Applicant in BA/1201/22.
Mr.Aabad Ponda, Senior Advocate with Sajal Yaav, Shalabh
Saxena, Mitul Shah, Raj Raut i/b Mr.Harsh Gangurde for the
Applicants in ABA/957/22 and ABA/958/22.
Ms.Aparajita Chandra for Indian Overseas Bank.
Mr.Aabad Ponda, Senior Advocate i/b Mr.Anuku Seth for the
Applicant in ABA/959/22 and ABA/960/22.
Mr. M.K. Kocharekar with Mr.Rahul Gaikwad i/b Gravitas Legal
for the Applicant in BA/1238/22 and BA/1343/22.
Mr.Niranjan Mundargi with Ms.Keral Mehta i/b H.H.Nagi &
Associates for the Applicant in BA/1287/22.
Mr.Ish Jain with Shikhar Khandelwal i/b Kiran Jain & CO. for
the Applicant in BA/1300/22.
Mr.Aabad Ponda, Senior Advocate i/b Mr.Sumit Krishnakumar
Tiwari for the Applicant in BA/1341/22.
Mr.Niranjan Mundargi with Ms.Keral Mehta, Mr.Prashant Pawar
and Mr.Abhishek More for the Applicant in ABA/1045/22.
Ms.Ameeta Kuttikrishnan for the Respondent/CBI, EOB in all
the Applications except in BA/1110/22.
Mr.Kuldeep Patil for the Respondent/CBI in BA/1110/22 and
ABA/1018/22.
Mr. Rahil A. Siddiqui for the applicant in BA/1211/22.
...
AJN
7/7 01 ABA-1018-22G.odt
CORAM: SMT. BHARATI DANGRE, J.
DATED : 12th JULY, 2022
P.C:-
1. Learned senior counsel has placed on record the decision
of the Hon'ble Apex Court, dated 11/07/2022 in the case of
Satendra Kumar Antil v. Central Bureau of Investigation.
According to him, the said judgment covers the entire
conspectus of the matter.
2. In the wake of the above, a request is made to learned
Addl. Solicitor General to put his appearance in the matter, as his
assistance is solicited in the peculiar facts involved.
3. At the request of Ms. Kuttikrishnan, list on 26/07/2022 at
2.30 p.m.
4. Interim order granted in favour of the applicants to
continue till then.
[SMT. BHARATI DANGRE, J.]
AJN
