Kumar Rajshekhar Guru Dr. ... vs Bhimashankar Mahadev Swami And ...
2022 Latest Caselaw 6512 Bom

                                  1            45-WP-7077-2022

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

                        45 WRIT PETITION NO.7077 OF 2022

   KUMAR RAJSHEKHAR GURU DR. SHIVLING SHIVACHARYA U/ GURURAJ
                     MANMATH SWAMI MAHARAJ
                              VERSUS
           BHIMASHANKAR MAHADEV SWAMI AND OTHERS
                                  ...
              Advocate for Petitioner : Mr V.D. Gunale
             AGP for Respondent/State : Mr K.B. Jadhavar

                           CORAM : MANGESH S. PATIL , J.

DATE : 11 JULY 2022

PER COURT :

Heard.

2. The petitioner to delete the respondent Nos. 2 and 3.

3. The Petitioner-Trust is objecting to the order passed by the Joint

Charity Commissioner in a revision preferred by the respondent No. 1

holding that the revision preferred by him under Section 70-A of the

Maharashtra Public Trust Act, 1950, challenging the judgment and order

passed by the Deputy Charity Commissioner accepting the change report

filed under Section 22 of that Act, is maintainable.

4. Issue notice to the respondents, returnable on 23-08-2022.

5. Till then, the Revision before the Joint Charity Commissioner shall

stand stayed.

[ MANGESH S. PATIL, J. ]

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