Sbi General Insurance ... vs Smt.Nita Shanteelal Gandhi And ...
2022 Latest Caselaw 6506 Bom

                      Megha                                          24_ia _10381_2022 infa_733_2022.doc



                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                    INTERIM APPLICATION NO.10381 OF 2022
                                                     IN
                                         FIRST APPEAL NO.733 OF 2022

                       SBI General Insurance Co. Ltd.                            ...Applicant
                                     Versus
                       Smt. Nita Shanteelal Gandhi and
                       Ors.                                                   ...Respondents
                                                      ...
                      Ms Aishwarya Kondlekar with Ms Inshita B. i/.b. Saumen S. Vidyarthi
                      for the Applicant
                      Ms Varsha Chavan for the Respondents.


                                                   CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 11th JULY, 2022.

P. C. :-

1. Learned counsel for the Applicant states that the

compensation as per the impugned judgment and Award will be

deposited before the Claims Tribunal within a period of four weeks.

2. In the light of the said statement, execution and

implementation of the impugned judgment and Award is stayed till the

next date of hearing.

3. Stand over to 12/08/2022.

(SMT. ANUJA PRABHUDESSAI, J.) Digitally signed MEGHA by MEGHA S PARAB S Date:

2022.07.13 PARAB 11:21:51 +0530