Anilkumar Digmbarrao Gharule vs Dilip Bhagwanrao Jadhav And ...
2022 Latest Caselaw 6501 Bom

                                    1                    25-WP-5711-2022

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

                        25 WRIT PETITION NO.5711 OF 2022

                   ANILKUMAR DIGMBARRAO GHARULE
                                  VERSUS
                DILIP BHAGWANRAO JADHAV AND OTHERS
                                     ...
              Advocate for Petitioner : Mr Ajay S. Deshpande
         Advocate for Respondent No.1/Caveator : Dr R.J. Godbole


                                CORAM : MANGESH S. PATIL , J.

                                DATE      : 11 JULY 2022


 PER COURT :

It appears that the petitioner, who was respondent No. 2 in two

different appeals before the School Tribunal and even though the rest of

the parties are same, the School Tribunal has decided two separate

appeals by separate judgments. The petitioner has put up a challenge

jointly to both these decisions by preferring single writ petition.

2. The petitioner shall elect as to in respect of which judgment and

order, he would continue with the present petition and if he so desires,

may file a separate writ petition for the other judgment and order.

3. Stand over to 01-08-2022.

[ MANGESH S. PATIL, J. ]

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