Thiru Murugan Thangvelu vs The State Of Maharashtra
2022 Latest Caselaw 6407 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL BAIL APPLN. NO. 4340 OF 2021

 Thiru Murugan Thangvelu                               ....APPLICANT
             V/S
 The State Of Maharashtra                           ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 57 OF 2022

Vasant Vijay Kilari ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1627 OF 2022

Veera Prasad Kotiswami Narnepati ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

Mr. Vikas B. Shivarkar for Applicant in BA/4340/2021 Mr. Niranjan Mundargi a/w Keral Mehta a/w Pavan S. Patil a/w Nitin Jagtap for Applicant in BA/57/2022 Mr. Pavan S. Patil a/w Nitin Jagtap for Applicant in BA/1627/2022 Mr. A. A. Palkar APP-for State ACP Mr. Narayan Shirgaonkar Pune Crime Branch

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 6th July, 2022

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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