Powerhouse Licensing Llc And Anr vs Q\'S Fitness Studio And Anr
2022 Latest Caselaw 6398 Bom

                                                                         Praecipe04-SJ.L.23.2020.doc

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                        ORDINARY ORIGINAL CIVIL JURISDICTION

                     SUMMONS FOR JUDGMENT (L) NO.23 OF 2020
                                     IN
                     COMMERCIAL SUMMARY SUIT NO.53 OF 2019

          Powerhouse Licensing LLC & Anr.                               ...Plaintiffs
                      V/S
          Q's Fitness Studio & Anr.                                     ...Defendants

                                           -------
          Mr. Suraj Choudhry a/w Mr. Kunal Kanungo and Ms. Nancy
          Kanungo i/by Cogito legal for Plaintiffs.

                                                     -------

                                               CORAM           :         R. I. CHAGLA, J.

                                               DATED           :        6th JULY, 2022.

          P.C.

1. The matter is mentioned. Not on board, taken on board.

2. By this praecipe of the Advocate, the learned counsel for

the Plaintiffs is seeking extension of time for fling Affdavittint

Rejoinder to the Affdavittintreply fled by the Defendants in the

Summons for Judgment.

3. The extension of time is granted.

4. The learned counsel for the Plaintiffs shall fle their

AffdavittintRejoinder to the Affdavittintreply fled by the

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Praecipe04-SJ.L.23.2020.doc

Defendants in the Summons for Judgment within a period of one

week from today.

                                             (R. I. CHAGLA, J.)




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