The Divisional Manager, The New ... vs Smt. Nilam Suhas Nimbalkar And Ors
2022 Latest Caselaw 6337 Bom

          Megha                                                  6_ia_3087_2016.doc



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                CIVIL APPLICATION NO.3087 OF 2016
                                                IN
                                  FIRST APPEAL NO.1159 OF 2016

           The Divisional Manager, The New
           India Assurance Co. Ltd.                            ...Applicant
                               Versus
           Smt. Nilam Suhas Nimbalkar and
           Ors.                                               ...Respondents
                                              ...
          Mr. Himanshu B. Takke i/b. Mr. Milind More for the Applicant.
          Mr. S.T. Bhosale i/b. Mr. Dilip Bodake for Respondent Nos.1 to 3.


                                            CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 5th JULY, 2022.

P. C. :-

1. Since the entire amount of compensation has been

deposited by the Appellant-Insurance Company, execution and

implementation of the impugned judgment is stayed pending hearing

of the appeal.

2. Application stands disposed of.

(SMT. ANUJA PRABHUDESSAI, J.)

MEGHA Digitally signed by MEGHA S 1/1 S PARAB Date: 2022.07.06 PARAB 11:48:52 +0530