Idbi Bank Ltd vs Icici Bank Ltd And 4 Ors
2022 Latest Caselaw 6324 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 2102 OF 2022
                       In
    COMMERCIAL SUIT STAMP NO. 2100 OF 2022

 Idbi Bank Ltd                              ....PETITIONER
             V/S
 Icici Bank Ltd And 4 Ors                 ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 12111 OF 2022 In Commercial Suit 1447 OF 2018

Icici Bank Ltd. ....PETITIONER V/S State Bank Of India And Others ....RESPONDENT

WITH INTERIM APPLICATION NO. 2163 OF 2021 In Commercial Suit 1447 OF 2018

Cube Highway And Infrasture Pvt.ltd ....PETITIONER V/S Icici Bank Ltd. And 5 Ors. ....RESPONDENT

WITH INTERIM APPLICATION NO. 919 OF 2022 In Commercial Suit 1447 OF 2018

Icici Bank Ltd. ....PETITIONER

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V/S State Bank Of India And 5 Ors. ....RESPONDENT

WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1377 OF 2019 In Commercial Suit 1447 OF 2018

Icici Bank Ltd. ....PETITIONER V/S State Bank Of India And 4 Others ....RESPONDENT

WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2453 OF 2018 In Commercial Suit 1447 OF 2018

Icici Bank Ltd. ....PETITIONER V/S State Bank Of India And 5 Others ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 20021 OF 2021 In Commercial Suit 1447 OF 2018

Lanco Infratech Limited, Through Savan ....PETITIONER Godiawala, V/S Icici Bank Ltd. And 5 Others ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 3582 OF 2021 In Commercial Suit 1447 OF 2018

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Lanco Devihalli Highway Ltd. ....PETITIONER V/S Icici Bank Ltd. And 5 Others ....RESPONDENT

WITH INTERIM APPLICATION NO. 659 OF 2021 In Commercial Suit 1447 OF 2018

Icici Bank Ltd. ....PETITIONER V/S State Bank Of India And 5 Others ....RESPONDENT

WITH INTERIM APPLICATION NO. 180 OF 2019 In Commercial Suit 1447 OF 2018

Icici Bank Ltd. ....PETITIONER V/S State Bank Of India And 5 Ors And Idbi Bank....RESPONDENT Limited And Anr.(applicant)

Mr.Zarir Bharucha a/w Ms.Rishi Thakur, Mr.Rohaan Pajarigar i/b ZBA for the Plaintiff /Applicant(IDBI) in COMS(L)2100/2022

Mr.Sharan Jagtiani a/w Ms.Ankita Singhania, Mr.Siddharth Ranade,Ms.Samrudhi Chothani, Ms.Apurva Manwani, Mr.Raghav Bhargava i/b TRILEGAL for plaintiff in COMS/1447/2018 and for defendant No.1 in COMS(L)No.2100/2022

Mr.J.P.Sen,Senior counsel a/w Ms.Nidhi Singh, Mr.Chitrang Gamoth i/b India Law Llp for Deft.Nos.1 and 2 in

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COMS/1447/2018

Ms.Heena Shaikh i/b M.V.Kini & Co. For Defendant No.2(NHAI) Mr.Harit Lakhani i/b Shardul Amarchand Mangaldas & Co. For Defendant No.6 in COMS/1447/2018 and for defendant No.5 in COMS(L)NO.2100/2022

Mr.Archit Virmani a/w Mr.Yash Jariwala, Ms.Payoja Gandhi i/b Yash Jariwala for defendant No.3 in COMS/1447/2018

Ms.Praneeta Ragji i/b AZB & Partners for Deft.No.5 in COMS/1447/2018

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 5th July, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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