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Jagdevitai Channayya Swami Alias ... vs Suryakant Shankar Sanake And Ors
2022 Latest Caselaw 818 Bom

Citation : 2022 Latest Caselaw 818 Bom
Judgement Date : 20 January, 2022

Bombay High Court
Jagdevitai Channayya Swami Alias ... vs Suryakant Shankar Sanake And Ors on 20 January, 2022
Bench: N. R. Borkar
                                                                             (9)wp-7625-2016.doc


     rkmore


         Digitally
         signed by
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         RAJSHREE
RAJSHREE KISHOR
KISHOR
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         MORE
         Date:
                                         CIVIL APPELLATE JURISDICTION
         2022.01.20
         15:58:51
         +0530                           WRIT PETITION NO.7625 OF 2016
                      Jagdevitai Channayya Swami alias ]
                      Bhadreshwar Math                      ]     ..      Petitioner
                                   vs.
                      Suryakant Shankar Sanake & Ors.       ]     ..      Respondents


                      Mr.Rajesh Datar for Petitioner.
                      None for Respondents.
                                                CORAM : N.R.BORKAR, J.
                                                DATE    :   20TH JANUARY 2022

                      P.C.

                      1]     The Petitioner herein had filed suit for declaration, partition and
                      injunction. The said suit was decreed.           In First Appeal, the said

decree of the trial Court was reversed and Suit was dismissed. Review Petition was filed, however, it was dismissed. The petitioner has filed the present Petition against the dismissal of Review Petition.

2] The learned counsel for the Petitioner submits that against the Judgment and order in First Appeal, the Petitioner has filed Second Appeal No.897/2016 before this Court and the same is still pending.

3] Considering the above facts, the present Petition cannot be entertained. Hence,Writ Petition is dismissed.

[N.R.BORKAR, J]

 
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