Heena Builders And Developers And ... vs Jigna Mahesh Thaker And 2 Ors And ...
2022 Latest Caselaw 816 Bom

Citation : 2022 Latest Caselaw 816 Bom
Judgement Date : 20 January, 2022

Bombay High Court

Heena Builders And Developers And ... vs Jigna Mahesh Thaker And 2 Ors And ... on 20 January, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      INTERIM APPLICATION NO. 2350 OF 2021
                       In
  EXECUTION APPLICATION STAMP NO. 729 OF 2020

 Heena Builders And Developers And 7 Ors    ....PETITIONER
             V/S
 Jigna Mahesh Thaker And 2 Ors And The Court
                                         ....RESPONDENT

Kreceiver High Court(resps)

Pankaj Pandey i/b Mr. Smit Kirti Nagda for applicant/Judgment Debtor Nishant Sasidharan i/b LJ Law for Judgment Creditor Sapna Rachure for Org. Plaintiff in S(L)/1242/2018 Kanchan Rane, 1st Asst. To Court Receiver is present

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 20th January, 2022 P.C. :