Bhaskar Dada Gaware And Others vs Abasaheb Bhaskar Gaware And ...
2022 Latest Caselaw 815 Bom

                                                                           938.SA.883.18.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                           SECOND APPEAL NO.883 OF 2018
                         WITH CA/14409/2018 IN SA/883/2018

                       BHASKAR DADA GAWARE AND OTHERS
                                   VERSUS
                     ABASAHEB BHASKAR GAWARE AND OTHERS

                                    ...
                Advocate for Appellants : Mr. C.V. Dharurkar
  Advocate for Respondent Nos.1 to 3 and 5 to 7 : Mr. A.D. Sonkawade h/f.
                               Mr. A.V. Hon
       Advocate for respondent Nos. 8 to 11 : Mr. A.S. Mirajgaonkar
                                    ...

                                    CORAM   :   MANGESH S. PATIL, J.

                                    DATE    :   20.01.2022
PER COURT :

The matter is reserved for judgment. The earlier interim relief

to continue till pronouncement of judgment.

(MANGESH S. PATIL, J.)

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