Ramesh Venkatrao Ingale vs The State Of Maharashtra And ...
2022 Latest Caselaw 809 Bom

                                        -1-                                   921WP631.22




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                           WRIT PETITION NO. 631 OF 2022

                        RAMESH VENKATRAO INGALE
                                 VERSUS
                  THE STATE OF MAHARASHTRA AND OTHERS

                   Advocate for Petitioner : Mr. A.V. Patil Indrale
                      AGP for Respondents : Mr. S.P. Tiwari

                                    CORAM : S.V. GANGAPURWALA AND
                                            S.G. DIGE, JJ.

                                    DATE      : 20TH JANUARY, 2022

PER COURT :

Heard the learned Counsel for the petitioner.

2. Learned Counsel submits that the petitioner is working as Hostel

Superintendent in the Primary Ashram School, under the Social Welfare

Department. The petitioner possesses qualification of HSC. According to

the learned counsel the same is the sufficient qualification for grant of pay

scale of Rs. 4500/- - 7000/-. Learned Counsel relies upon the judgment

dated 17.02.2017 of the Division Bench of this Court in Writ Petition No.

122/2016 with other connected Writ Petitions and other judgments.

3. We have heard the learned AGP also

-2- 921WP631.22

4. It appears that the issue raised by the present petitioner is covered

under various judgments of this Court such as judgment dated

17.02.2017, in Writ Petition No. 122/2016 with other connected Writ

Petitions. In view of that, we follow the same course and pass following

order.

5. It is held that the petitioner is entitled for pay scale of Rs. 4500/- -

7,000/-. The respondent shall extend the said benefit to the petitioner

along with all consequential benefits. The impugned communication is set

aside.

6. Writ Petition is disposed of accordingly. No costs.

( S.G. DIGE, J. )                                ( S.V. GANGAPURWALA, J. )



SPC