Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sadiq Shafi Qureshi vs M.D And Ceo Union Bank Of India, ...
2022 Latest Caselaw 61 Bom

Citation : 2022 Latest Caselaw 61 Bom
Judgement Date : 3 January, 2022

Bombay High Court
Sadiq Shafi Qureshi vs M.D And Ceo Union Bank Of India, ... on 3 January, 2022
Bench: A.S. Chandurkar, Pushpa V. Ganediwala
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1770 OF 2021
                              In
                        STAMP NO. OF

 Sadiq Shafi Qureshi                        ....PETITIONER
             V/S
 M.d And Ceo Union Bank Of India, Mumbai ....RESPONDENT

And Others

SADIQ QURESHI (INPERSON) for Petitioner SAMUDRA CHAITANYA SHRIKANT for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE PUSHPA V. GANEDIWALA, JJ DATE : 3rd January, 2022 P.C. :

Heard Mr. Sadiq Quareshi, Petitioner in Person, Mr. C.S. Samudra, Adv. for Respondents. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter