Skyway Rmc Plants Pvt Ltd vs J And J Associates And 5 Ors
2022 Latest Caselaw 584 Bom

                                                                     16-COMSS83-2021.DOC

                                                                                   Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                   COMM SUMMARY SUIT NO. 83 OF 2021

                      Skyway RMC Plants Pvt. Ltd.                             ...Plaintiff
                                           Versus
                      J And J Associates & ors.                            ...Defendants

                      Mr. Joshua D'Souza, i/b Bulwark Solicitors, for the Plaintiff.
                      Mr. Gouresh Mogre, for the Defendants.
SANTOSH
SUBHASH
KULKARNI                                         CORAM:     N. J. JAMADAR, J.

Digitally signed by SANTOSH SUBHASH DATED : 17th JANUARY, 2022 KULKARNI Date: 2022.01.17 19:09:44 +0530 (Video Conferencing) PC:-

1. Heard the learned Counsels for the parties.

2. The learned Counsel for the defendant seeks short

accommodation to file Vakalatnama in the Registry.

3. By way of final indulgence, time is granted to the

defendant to file Vakalatnama in the Registry, on or before 21 st

January, 2022.

4. Once the defendant enters appearance, the plaintiff is at

liberty to take out the summons for judgment and serve its copy

on the defendant.

5. Suit be listed on 4th February, 2022.

[N. J. JAMADAR, J.]