Anand Prabhakar Joshi vs Chairman And Managing Director ...
2022 Latest Caselaw 580 Bom

                                                                     10-wp-2553-2019

                       Pdp

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION NO. 2553 OF 2019

                             Anand Prabhakar Joshi                .. Petitioner

                                        Vs.

                             Chairman and Managing
                             Director & CEO, Bank of
                             Maharashtra & Anr.                   .. Respondents


                             Mr. Anand Prabhakar Joshi, petitioner-in-person present.
                             Mr. Mayur Joglekar for respondent no.1.

                                              C0RAM: DIPANKAR DATTA, CJ &
                                                     M. S. KARNIK, J.

DATE: JANUARY 17, 2022

PC:

Arguments concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)

Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:

2022.01.17 17:04:32 +0530