Vijay Pandurang Sawant And Ors vs Savitribai Phule, Pune ...
2022 Latest Caselaw 416 Bom

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                                                                               WP 3831 OF 2019.doc


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION
          Digitally signed by
KANCHAN   KANCHAN VINOD
VINOD     MAYEKAR

MAYEKAR
          Date: 2022.01.11 16:45:46
          +0530                       WRIT PETITION NO. 3831 OF 2019

                Vijay Pandurang Sawant & Ors.                            ..... Petitioners

                             VERSUS

                Savitribai Phule, Pune University & Ors.                 ..... Respondents


                                               CORAM: R. D. DHANUKA AND
                                                      ABHAY AHUJA, JJ.

DATE : 11th JANUARY, 2022 (IN CHAMBER) P.C:-

The matter is placed in Chamber by the office for speaking to the

minutes of the judgment dated 14th December, 2021.

2. This matter pertains to the Civil Appellate Jurisdiction. Hence,

in the cause title, the words Ordinary Original Civil Jurisdiction

shall be read as Civil Appellate Jurisdiction.

3. The judgment dated 14th December, 2021 stands corrected

accordingly.

[ABHAY AHUJA, J.] [R.D.DHANUKA, J.]