Sanjay S/O Vijay Raut vs Ashlesha Power Control Ltd Thr. ...
2022 Latest Caselaw 343 Bom

Citation : 2022 Latest Caselaw 343 Bom
Judgement Date : 10 January, 2022

Bombay High Court

Sanjay S/O Vijay Raut vs Ashlesha Power Control Ltd Thr. ... on 10 January, 2022

Bench: Avinash G. Gharote

                                                                                                                                                 39revn240.19.odt
                                                                                        1


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     NAGPUR BENCH AT NAGPUR

                            CRIMINAL REVISION NO. 240/2019
              Sanjay Vijay Raut...Versus... Ashlesha Power Control Ltd and anr
   ----------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
- - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - ------
                                            Mr. A.S.Dhore, Advocate for the applicant
                                            Mr. A.R.Chutke, APP for Respondent No.2/State

                                                                         CORAM : AVINASH G. GHAROTE, J.

DATE : 10/01/2022

Learned counsel for the applicant submits that Criminal Revision Nos. 238/2019 and 239/2019, arise out of the same judgment as the present revision arises and therefore, all are required to be heard together, considering which the present Criminal Revision be tagged with Criminal Revision Nos. 238/2019 and 239/2019.

List the matter in the next week.

JUDGE rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:11.01.2022 11:37