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The Central Bureau Of ... vs Suresh Shamrao Shinde @ Laxman And ...
2022 Latest Caselaw 258 Bom

Citation : 2022 Latest Caselaw 258 Bom
Judgement Date : 6 January, 2022

Bombay High Court
The Central Bureau Of ... vs Suresh Shamrao Shinde @ Laxman And ... on 6 January, 2022
Bench: S.S. Shinde, N. R. Borkar
                                                 1/1                             918-ALS-9-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL APPLICATION [ALS] NO. 9 OF 2021

The Central Bureau of Investigation          ...Applicant
      Versus
Mr. Suresh Shamrao Shinde @ Laxman
& Ors.                                       ...Respondents
                                 ...
Mr. V.B. Konde-Deshmukh, APP for Applicant-State.
None for respondent.
                                 ...
                         CORAM : S. S. SHINDE &
                                     N. R. BORKAR, JJ.
                                        DATE :         6th JANUARY, 2022.
P.C.:

1. We have perused the averments in the application and

the impugned judgment and order.

2. Issue notice to the Respondents, returnable on 28 th

February, 2022.

3. In addition to service of notice through Court, the

Applicants shall serve a private notice by Registered Post A.D. and/

or by Courier service and/or by hand delivery or by e-mail/fax on

the Respondents and shall fle affdavit of service with tangible proof

before the returnable date.

(N. R. BORKAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde, PA

 
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