Premji N Patel vs Pratibha Ramesh Patel And Another
2022 Latest Caselaw 193 Bom

GANESH                                                                13-IA(L)-28488-21.doc
SUBHASH
LOKHANDE
Digitally signed by
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GANESH SUBHASH
LOKHANDE
Date: 2022.01.05                        ORDINARY ORIGINAL CIVIL JURISDICTION
13:45:29 +0530

                                              IN ITS COMMERCIAL DIVISION

                                INTERIM APPLICATION (L) NO. 28488 OF 2021
                                                 IN
                           COMMERCIAL EXECUTION APPLICATION (L) NO. 27011 OF 2021

                      Premji N. Patel                                     .. Applicant/
                                                                    Org. Claimant No.1
                      IN THE MATTER BETWEEN:
                      Premji N. Patel                                     .. Org. Claimant No.1
                      Karsan N. Patel                                     .. Org. Claimant No.2
                                                                             (Decree Holder)
                                  Vs.
                      Pratibha Ramesh Patel                           .. Org. Respondent No.1
                      Dinesh Patel                                    .. Org. Respondent No.2
                                                                        (Judgment Debtor /
                                                                          Org. Respondents)


                      Ram Mani Upadhyay & Santosh Kumar Dube i/b. Law Competere
                      Consultus for the Applicant.


                                                   CORAM :- B. P. COLABAWALLA, J.

                                                   DATE    :- 5th JANUARY, 2022.

                      P. C.:

1. The Registry to examine and thereafter place the above

matter before the appropriate bench.

Ganesh Lokhande 1/2 13-IA(L)-28488-21.doc

2. All parties to act on an authenticated copy of this order

digitally signed by the Personal Assistant /Private Secretary/Associate

of this Court.

                                          (B. P. COLABAWALLA, J.)




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