Ravi Shubhashnaik vs The State Of Maharashtra
2022 Latest Caselaw 1015 Bom

Citation : 2022 Latest Caselaw 1015 Bom
Judgement Date : 27 January, 2022

Bombay High Court

Ravi Shubhashnaik vs The State Of Maharashtra on 27 January, 2022

Bench: S.S. Jadhav, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 111 OF 2014

 Ravi Shubhashnaik                                       ....APPELLANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Mr G T Kanchanpurkar a/w Ms Priya Patil a/w Ms Pooja Kale, Adv for Appellant Ms S V Sonawane, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 27th January, 2022 P.C. :