Citation : 2022 Latest Caselaw 1014 Bom
Judgement Date : 27 January, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1430 OF 2018
Ramesh Tukaram Vavekar ....APPELLANT
V/S
The State Of Maharashtra ....RESPONDENT
Mr Aashay Topiwala i/b Ms Anjali Patil , Adv for Appellant Ms Priya Patil, Appointed Adv by Court for Victim Ms S V Sonawane, APP for State
CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K.
CHAVAN, JJ
DATE : 27th January, 2022
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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