Muktabai Ranga Marathe vs Manik Ranga Marathe And Others
2022 Latest Caselaw 1009 Bom

                                             1


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                          926 SECOND APPEAL NO.44 OF 2022

                             MUKTABAI RANGA MARATHE
                                     VERSUS
                         MANIK RANGA MARATHE AND OTHERS

                                             ...
                         Advocate for Appellant : Mr. S.B. Bhapkar
                                             ...

                                        CORAM : MANGESH S. PATIL, J.

                                        DATE     : 27 JANUARY 2022

PC :

The appellant is the original plaintiff who was successful in

obtaining a decree for partition which has been reversed by the

appellate court by the judgment and order under challenge.

2. Issue notice returnable on 10-03-2022.

[ MANGESH S. PATIL ] JUDGE

arp/