Aadil Rafique Shaikh vs The State Of Maharashtra
2022 Latest Caselaw 2074 Bom

Citation : 2022 Latest Caselaw 2074 Bom
Judgement Date : 28 February, 2022

Bombay High Court

Aadil Rafique Shaikh vs The State Of Maharashtra on 28 February, 2022

Bench: S.S. Jadhav, S. V. Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1192 OF 2012

 Aadil Rafique Shaikh                                     ....APPELLANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Ms Farhana Shah, Adv for Petitioner Ms M M Deshmukh, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 28th February, 2022 P.C. :