Reliance General Insurance ... vs Smt.Minakshi Nilesh Khamkar And ...
2022 Latest Caselaw 2066 Bom

                  Megha                                3_IA_3543_2020.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                   INTERIM APPLICATION NO.3543 OF 2020
                                                   IN
                                  FIRST APPEAL (STAMP) NO.14762 OF 2019

                   Legal Department, Reliance
                   General Insurance Co. Ltd.                       ...Applicant
                                 Versus
                   Minakshi Niles Khamkar and Ors.                 ...Respondents
                                                      ....
                  Ms Kalpana R. Trivedi for the Applicant.


                                                CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED: 28th FEBRUARY, 2022.

P.C.:-

1. Learned counsel for the Applicant submits that the entire

amount will be deposited within a period of two weeks. In view of the

said statement, execution and implementation of the impugned judgment

is stayed till the next date of hearing.

2. Stand over to 28/03/2022.

(SMT. ANUJA PRABHUDESSAI, J.)

Digitally signed MEGHA by MEGHA S PARAB S Date:

2022.03.02 PARAB 14:27:35 +0530