Dinkar S/O Sakharam Jadhav vs Smt. Bhagyashri Vispte, Chief ...
2022 Latest Caselaw 2034 Bom

Citation : 2022 Latest Caselaw 2034 Bom
Judgement Date : 26 February, 2022

Bombay High Court

Dinkar S/O Sakharam Jadhav vs Smt. Bhagyashri Vispte, Chief ... on 26 February, 2022

Bench: A.S. Chandurkar, Mukulika Shrikant Jawalkar

                                                            1                                    5 cp 24-2022

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH : NAGPUR

                                       CONTEMPT PETITION NO.24 OF 2022

                                                Dinkar Sakharam Jadhav,
                                                          ..vs..
                                          Smt. Bhagyashri Vispute and another.
             ----------------------------------------------------------------------------------------------
            Office Notes, Office Memoranda of Coram,                             Court's or Judge's orders
            appearances, Court's orders of directions
            and Registrar's orders
            --------------------------------------------------------------------------------------
                                          Ms Deepali Sapkal, Advocate for petitioner.


                                       CORAM : SHRI A.S. CHANDURKAR, & SMT. M.S. JAWALKAR, JJ.

DATED : 26/02/2022

Issue notice to the respondents, returnable within

three weeks.

In the meantime, respondent no.1 is free to decide

the representation and comply the directions vide judgment

dated 05/02/2020 in Writ Petition No.4011 of 2018.

                                                        JUDGE                                     JUDGE

                                       R.S. Sahare

Signed By:RANJANA SAMEER SAHARE

Signing Date:26.02.2022 17:08