Ramesh Timaji Masram vs State Of Maha. Thru. Anti ...
2022 Latest Caselaw 2013 Bom

                                                                                                                                                2602 APPA 598 of 2021.odt
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                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH AT NAGPUR

                                                  CRIMINAL APPLICATION (APPA) NO.598/2021
                                                                    IN
                                                       CRIMINAL APPEAL NO.180/2007

                                                 Ramesh Timaji Masram
                                                        ...Versus...
                              State of Maharashtra, Through Anti-Corruption Bureau, Wardha
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            Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
            appearances, Court's orders or directions
            and Registrar's orders
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                                                                                                    Shri A.M. Sudame, Advocate for applicant/appellant
                                                                                                    Shri A.R. Chutke, APP for respondent

                                                                                                    CORAM : AVINASH G. GHAROTE, J.

DATE : 26/02/2022

Since the matter relates to the year 2007 challenging the conviction of the appellant under the provisions of the Prevention of Corruption Act, 1988, the criminal application is allowed. List the matter for final hearing on 07/03/2022.

The criminal application is allowed and disposed of accordingly.

Since the learned Counsel for the appellant is desirous of updating the compilation of the judgments placed on record, the same be returned back to him.

Digitally signed bySHAILENDRA SUKHADEORAO WADKAR (AVINASH G. GHAROTE, J.) Signing Date:26.02.2022 15:28 Wadkar