Shri. Narayan Vithoba Dhadas And ... vs The Secretary, Ministry Of Vjnt, ...
2022 Latest Caselaw 1937 Bom

                                                                              901-aswp4185-2014+.doc


                              AGK

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO. 4185 OF 2014

                              Narayan Vithoba Dhadas & Others             ...      Petitioners.
                                   V/s.
                              The Secretary, Ministry of VJNT, OBC
                              and SBC Welfare, Maharashtra State & Ors.   ...      Respondents.


                                                       WITH
                                           WRIT PETITION NO. 4033 OF 2016

                              Ananda Janba Shintre & Others               ...      Petitioners.
                                    V/s.
                              State of Maharashtra & Others               ...      Respondents.


                                                       WITH
                                           WRIT PETITION NO. 10347 OF 2012

                              Rashtriya Shikshan Sangh, through
                              President / Chairman & Others               ...      Petitioners.
                                    V/s.
                              The Secretary, Ministry of VJNT,
                              OBC & SBC Welfare, Maharashtra
                              State & Others                              ...      Respondents.


                                                      WITH
                                       INTERIM APPLICATION NO. 2422 OF 2020
                                                       IN
                                          WRIT PETITION NO. 10347 OF 2012
           Digitally signed

ATUL
           by ATUL
           GANESH
                              Prakash Rangrao Jadhav & Others             ...      Applicants.
           KULKARNI
GANESH     Date:                    V/s.
KULKARNI   2022.02.25
           19:25:01
           +0530              Rashtriya Shikshan Sangh, through
                              President / Chairman & Others               ...      Respondents.

                                                              1/3
                                                    901-aswp4185-2014+.doc



                            WITH
              CIVIL APPLICATION NO. 687 OF 2019
                             IN
               WRIT PETITION NO. 10347 OF 2012

The Director, Directorate of VJNT,
OBC & SBC Welfare, Pune                        ...      Applicant.
      V/s.
Rashtriya Shikshan Sangh, through
President / Chairman                           ...      Respondents.


Mr. S.S. Pakale, i/b Avinash R. Belge, for the Petitioner in WP No.
10347/2012 & for the Respondents in WP No. 4185/2014.
Mr. Anil V. Anturkar, Senior Advocate, with Mr. Ranjit D. Shinde,
i/b Mr. I.M. Khairdi, for the Petitioner in WP No. 4185/2014.
Mr. Rajaram Deshmukh, for the Petitioner in WP No. 4033/2016.
Mr. Nagesh Chavan, for the Petitioner in WP NO. 4185/2014.
Mr. N.C. Walimbe, AGP, for the Respondents-State.
Mr. N.V. Bandiwadekar, i/b Mr. Raju M. Yamgar, with Mr. Nikhil R.
Devkar, & Ms. Bharti G. Lokhande, for Respondent No. 6 in WP
No. 10347/2012.


                        CORAM : SUNIL B. SHUKRE, AND
                                AMIT BORKAR, JJ.

                        DATE :       25th FEBRUARY 2022.

P.C. :

1. Arguments concluded in Writ Petition No. 10347 of 2012. List Writ Petition No. 10347 of 2012 on 26th February 2022 'For Pronouncement of Judgment'.

901-aswp4185-2014+.doc

2. List Writ Petition No. 4185 and Writ Petition No. 4033 of 2016 on 26th February 2022. To be listed 'For Directions'.

(AMIT BORKAR, J.) (SUNIL B. SHUKRE, J.)