Narayan Abaji Patane Since ... vs Mrs. Sonabai Sahebrao Pathade And ...
2022 Latest Caselaw 1923 Bom

                       (906)-WP-505-18.doc.


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          Digitally
          signed by
                                       CIVIL APPELLATE JURISDICTION
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL

                                         WRIT PETITION NO.505 OF 2018
          Date:
          2022.02.25
          09:55:16
          +0530




                       Narayan Abaji Patane
                       Since deceased through his legal heirs
                       Mrs. Shalan Narayan Patane and Anr.                  ..Petitioners
                             Versus
                       Mrs. Sonabai Sahebrao Pathade and Ors.              ..Respondents

                       Mr. Prabhanjan Gujar, for the Petitioners.
                       Ms. Sonali Kurekar i/by Vikas K. Mahanagare, for the Respondent
                       Nos.1 & 3 to 5B.

                                                    CORAM : NITIN W. SAMBRE, J.

DATE : 24th FEBRUARY, 2022

P.C.

1. Counsel for the petitioners on instructions made motion for withdrawal of the petition.

2. The petition as such stands disposed as withdrawn.

3. However, dismissal of this petition will not preclude the petitioners from raising ground in relation to the issue canvassed in the petition in appeal which is likely to be preferred against the judgment and decree, if so goes against the petitioners.

                                                                 [NITIN W. SAMBRE, J.]


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