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Sadashiv More vs State Of Maharashtra And 3 Ors
2022 Latest Caselaw 1893 Bom

Citation : 2022 Latest Caselaw 1893 Bom
Judgement Date : 24 February, 2022

Bombay High Court
Sadashiv More vs State Of Maharashtra And 3 Ors on 24 February, 2022
Bench: S.B. Shukre, Amit B. Borkar
            Digitally signed by
SMITA       SMITA JOHNSON
JOHNSON     GONSALVES
            Date: 2022.02.26
GONSALVES   10:24:33 +0530




                             sg                                 3&5.wpl15959-21&wpl2460-22.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                     ORDINARY ORIGINAL CIVIL JURISDICTION

                                       WRIT PETITION (L) NO.15959 OF 2021

                       Sadashiv More                                 ..     Petitioner
                             v/s.
                       State of Maharashtra and Ors.                 ..     Respondents
                                                     WITH
                                        WRIT PETITION (L) NO.2460 OF 2022

                       Singh Ratan Ramprasad Singh                   ..    Petitioner
                             v/s.
                       Bar Council of India through Secretary and Ors...   Respondents
                                                        ....

Mr. Kunal Damle, for the Petitioner in Writ Petition (L) No.15959 of 2021.

Dr. Uday Warunjikar, i/b. Ms. Poonam Singh, for the Petitioner in Writ Petition (L) No.2460 of 2022.

Mr. Rui Rodrigues, for Respondent Nos. 2 and 3 in Writ Petition (L) No.15959 of 2021 and for Respondent No.4 in Writ Petition (L) No.2460 of 2022.

Mr. Sameer Khedekar, a/w. Ms. Mrinal Shelar, for Respondent No.5 in Writ Petition (L) No.15959 of 2021 and for Respondent No.2 in Writ Petition (L) No.2460 of 2022.

Mr. Shekhar Jagtap, a/w. Ms. Rhea Francis, for Respondent No.4 in Writ Petition (L) No.15959 of 2021 and for Respondent No.1 in Writ Petition (L) No.2460 of 2022.

Mr. Satyadev Joshi, for Respondent No.5 in Writ Petition (L) No.2460 of 2022.

1 of 2 sg 3&5.wpl15959-21&wpl2460-22.doc

Mr. R.V. Govilkar, for Respondent No.4 in Writ Petition (L) No.2460 of 2022.

Ms. P.H. Kantharia, GP, for State in Writ Petition (L) No.2460 of 2022.

Mr. Sagar Talekar, for Respondent No.4 in Writ Petition (L) No.2460 of 2022.

....

CORAM: SUNIL B. SHUKRE & AMIT BORKAR JJ.

DATE : 24 FEBRUARY 2022

P.C:-

Leave to seek circulation after delivery of Full Bench Judgment is granted.

(AMIT BORKAR J.) (SUNIL B. SHUKRE, J.)

2 of 2

 
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