P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors
2022 Latest Caselaw 1867 Bom

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                         IN ITS COMMERCIAL DIVISION


                              SUMMONS FOR JUDGMENT (L) NO.19845 OF 2021
                                                     IN
                                   COMMERCIAL SUMMARY SUIT NO.67 OF 2021


              P.D. Associates and Ors.                             .. Plaintiffs
                       v/s.
              Mayfair Maru Developers & Ors.                       .. Defendants



              Mr.Muttahar Khan a/w J. D'Souza, Chirag Sancheti i/b. Bulwark
              Solicitors for the plaintiffs.

              Mr. Aditya Kanchan i/b. Lakshyavedhi Legal for defendant no.3.


                                                      CORAM : A. K. MENON, J.

DATED : 23RD FEBRUARY, 2022.

P.C. :

1. Since there is no reply, the Summons for Judgment will have to be

heard and disposed on the next date.

2. Reply to be filed by 2nd March, 2022.

3. Rejoinder to be filed by 7th March, 2022.

4. S.O. to 9th March, 2022.

Digitally

(A. K. MENON, J.) signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.02.24 17:14:13 +0530

1.sjl-19845-21.doc wadhwa