The Pr. Commissioner Of Income ... vs Mather And Platt Pumps Private ...
2022 Latest Caselaw 1861 Bom

         Digitally
         signed by
                                                   1/1                      929-ITXA-22-2018.doc
         PURTI
PURTI    PRASAD
PRASAD   PARAB
PARAB    Date:
         2022.02.25       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         11:18:53
         +0530               ORDINARY ORIGINAL CIVIL JURISDICTION

                                 INCOME TAX APPEAL NO. 22 OF 2018

            The Pr. Commissioner of Income Tax-5                      ....Appellant
                 V/s.
            Mather And Platt Pumps Private Limited                    ...Respondent

                                                   ----
            Mr. Sham V. Walve for Appellant.
            Ms. Priyanka Jain i/b Vaish Associates for Respondent.
                                                 ----

                                                         CORAM : K.R. SHRIRAM &
                                                                 N. J. JAMADAR, JJ.

DATED : 23rd FEBRUARY, 2022

P.C. :

1. Mr. Walve states that question of law proposed is squarely

covered by the judgment of this court in the matter of Commissioner of

Income Tax IV vs. Ajanta Pharma Ltd.1

2. In the circumstances, appeal disposed.

(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.)

1 (2017) 85 taxmann.com 252 (Bombay)

Purti Parab