Jsw Steel Ltd vs Paras Das Jain And Sons And 2 Ors
2022 Latest Caselaw 1759 Bom

Citation : 2022 Latest Caselaw 1759 Bom
Judgement Date : 21 February, 2022

Bombay High Court

Jsw Steel Ltd vs Paras Das Jain And Sons And 2 Ors on 21 February, 2022

Bench: A. K. Menon

                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                                          [ COMMERCIAL DIVISION ]

                                           INTERIM APPLICATION (LODGING) NO.3678 OF 2021
                                                           ALONG WITH
                                                SUMMONS FOR JUDGMENT NO.3 OF 2022
                                                               IN
                                              COMMERCIAL SUMMARY SUIT NO.1360 OF 2019

                           JSW Steel Ltd.                                          .. Applicant-Plaintiff
                                    Vs.
                           Paras Das Jain and Ors.                                 .. Defendants


                           Mr. Vijendra Purohit, i/by Manilal Kher & Co., for the Applicant-Plaintiff.
                           Mr. Zaman Ali for the Defendants.


                                                                      CORAM : A. K. MENON, J.

DATE : 21ST FEBRUARY, 2022.

P.C. :

1. Mentioned. Not on board. Upon mentioning, taken on board.

2. Learned counsel for the defendants seeks extension of time to file reply

to the Summons for Judgment No.3 of 2022 in the above Suit.

3. Accordingly, time to file reply is extended by one week from today.

Affidavit-in-rejoinder, if any, to be filed within two weeks from today.

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA ABHAY DIXIT Praecipe-SJ-3-2022.doc ABHAY Date:

Dixit 2022.02.21 DIXIT 16:51:53 +0530