Sarfaraz Abdul Ghani Mukari vs Sana Sarfraz Mukhari Alias Sana ...
2022 Latest Caselaw 1692 Bom

Citation : 2022 Latest Caselaw 1692 Bom
Judgement Date : 18 February, 2022

Bombay High Court

Sarfaraz Abdul Ghani Mukari vs Sana Sarfraz Mukhari Alias Sana ... on 18 February, 2022

Bench: Prakash Deu Naik

                      rpa                           1/1             13 revn 97 2022.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION


                                       REVISION APPLICATION NO.97 OF 2022


                      Sarfaraz Abdul Ghani Mukari                         .. Applicant
                             Versus
                      Smt.Sana Sarfraz Mukhari
                      alias Sana Hasan Khan and Anr.                      .. Respondents

                                                      ......
                      Mr.Sameer S. Kolge, Advocate for the Applicant.
                      Mr.S.V. Gavand, APP for the Respondent - State.
                                                      ......

                                                    CORAM :        PRAKASH D. NAIK, J.

DATED : FEBRUARY 18, 2022.

P.C. :

Leave to amend to annex the judgment of trial Court.

2 Stand over to 22nd February, 2022. To be listed before the

Digitally regular Court. signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER AHER Date: