Citation : 2022 Latest Caselaw 1679 Bom
Judgement Date : 17 February, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2235 OF 2008
Larsen And Toubro Limited ....PETITIONER
V/S
Girish Dave And 2 Others ....RESPONDENT
Mr Percy Pardiwalla, Senior Advocate a/w Mr Sunil Tilokchandani, Ms Nipa Ghosh and Ms Neha Javeri i/b Manilal Kher Ambalal & Co for the Petitioner
Mr Suresh Kumar for the Respondents
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 17th February, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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