Abdulrahi Musa Shaikh vs The State Of Maharashtra
2022 Latest Caselaw 1659 Bom

                                                                          30. Ia(St)-2835-2022-in-30. Apeal(St)-11877-2021.doc




                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CRIMINAL APPELLATE JURISDICTION

                                            INTERIM APPLICATION (ST.) NO. 2835 OF 2022
                                                               IN
                                              CRIMINAL APPEAL (ST) NO. 11877 OF 2021

                              Abdulrahi Musa Shaikh                                  ...Applicant/
                                                                                     Appellant
                                          Versus

                              The State Of Maharashtra                                ...Respondent
                                                                     ....
                              Ms. Shraddha Sawant, Advocate for the Applicant/Appellant.
                              Mr. Sh. H. Yadav, APP for the Respondent - State.

                                                      CORAM      :         PRAKASH D. NAIK, J.

DATE : 17th FEBRUARY, 2022.

PER COURT:

1. This is an application for condonation of delay in

preferring appeal challenging the judgment of conviction

dated 29th November, 2019. The applicant has been

sentenced to suffer imprisonment of 12 years for offence

under Section 6 of Protection of Children from Sexual

Offences Act, 2012 (for short 'POCSO Act') and five years for

offence under Section 363 of Indian Penal Code (for short

"IPC"). The applicant is in custody. This appeal has been

preferred through jail.

2. For the reasons stated in the application and in

the interest of justice the delay is condoned.

Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR Date:

                              Sajakali Jamadar                       1 of 2
JAMADAR    2022.02.18
           10:58:00
           +0530

30. Ia(St)-2835-2022-in-30. Apeal(St)-11877-2021.doc

3. Interim Application is disposed off accordingly.

                                           (PRAKASH D. NAIK, J.)




Sajakali Jamadar                     2 of 2