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Reliable Space Private Limited ... vs Ramanlal Harkchand Banthia And ...
2022 Latest Caselaw 1642 Bom

Citation : 2022 Latest Caselaw 1642 Bom
Judgement Date : 16 February, 2022

Bombay High Court
Reliable Space Private Limited ... vs Ramanlal Harkchand Banthia And ... on 16 February, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 449 OF 2021

 Reliable Space Private Limited And Another ....APPELLANT
             V/S
 Ramanlal Harkchand Banthia And Others     ....RESPONDENT

Senior Adv Mr. Prasad Dani i/by Laxman S Deshmukh for Appellant Mr. Shardul Singh, Bhavesh Joshi i/b Joshi Law Associates for Res 2 to 5 and Res 7 Dr. Abhinav Chandrachud a/w Idris M Vohra i/b Legale Affaires for Res 8, 9.1, 9.2, 9.3, 12 and 13

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 16th February, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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