Seema Sunil Kshirsagar And Others vs Madhuri Nagesh Kshirsagar And ...
2022 Latest Caselaw 1629 Bom

                                    .. 1 ..

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                      910 SECOND APPEAL NO.79 OF 2022

            MADHURI NAGESH KSHIRSAGAR AND OTHERS
                                VERSUS
              SEEMA SUNIL KSHIRSAGAR AND OTHERS
                                   ...
             Advocate for Appellants : Mr. Sanjay A. Wakure
        Advocate for Respondents : Mr. Girish Mardikar (Kulkarni)
                                   ...

                                     AND

                     913 SECOND APPEAL NO.186 OF 2021

               SEEMA SUNIL KSHIRSAGAR AND OTHERS
                                  VERSUS
            MADHURI NAGESH KSHIRSAGAR AND OTHERS
                                    ...
        Advocate for Appellants : Mr. Girish N. Kulkarni (Mardikar)
        Advocate for Respondent Nos.1 & 3 : Mr. Sanjay A. Wakure
                                    ...

                                   CORAM :        MANGESH S. PATIL, J.

                                   DATE :        16-02-2022

PER COURT :

.                 Since both the appeals arise out of the self-same

judgment and order of the first appellate court, the appeals are

tagged.

2. Stand over to 16-03-2022.

( MANGESH S. PATIL ) JUDGE Gajanan