Citation : 2022 Latest Caselaw 1570 Bom
Judgement Date : 15 February, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER NO. 270 OF 2021
Mr. Riteshkumar Jaylal Singh ....APPELLANT
V/S
Maharashtra Housing And Area Development....RESPONDENT
Authority And Ors
Ms. Shweta R. Rathod a/w Ms. Bijal Gandhi a/w Ms. Koshiki i/by Elixer Legal Services for Appellant Ms. Sayli Apte i/by P. G. Lad adv
Mr. Arshad Shaikh i/by Abdul Bari Ansari
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 15th February, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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