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Sachin Baburao Birajdar vs Suraj Wamanrao Jagtap And Ors
2022 Latest Caselaw 1567 Bom

Citation : 2022 Latest Caselaw 1567 Bom
Judgement Date : 15 February, 2022

Bombay High Court
Sachin Baburao Birajdar vs Suraj Wamanrao Jagtap And Ors on 15 February, 2022
Bench: Mangesh S. Patil
                                                                             921.SA.75.22.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                           SECOND APPEAL NO.75 OF 2022
                          WITH CA/1937/2022 IN SA/75/2022

                            SACHIN BABURAO BIRAJDAR
                                     VERSUS
                         SURAJ WAMANRAO JAGTAP AND ORS.

                                          ...
                     Advocate for Appellant : Mr. Jadhav Chetan T.
                                          ...

                                    CORAM    :   MANGESH S. PATIL, J.
                                    DATE     :   15.02.2022
PER COURT :

                 Heard.

2. Issue notice on the application for condonation of delay,

returnable on 15.03.2022. By the order under challenge in the Second

Appeal, the first appellate court has refused to condone the delay of 133

days occasioned in filing the appeal against the judgment and decree passed

by the trial court.

(MANGESH S. PATIL, J.)

habeeb

 
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