Shubham Shankar Lavande And ... vs The State Of Maharashtra And ...
2022 Latest Caselaw 1565 Bom

                                                      933-Cri-Apeal-107,114-2022.odt




             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                        CRIMINAL APPEAL NO. 107 OF 2022

 Shubham Shankar Lavande and another                   ... Appellants
      Versus
 The State of Maharashtra and another                  ... Respondents

                                    WITH
                        CRIMINAL APPEAL NO. 114 OF 2022

 Lakhan @ Abhijit S/o Sahebrao @
 Abasaheb Madne and another                       ... Appellants
       Versus
 The State of Maharashtra and another             ... Respondents
                                  ....
 Mr. K. N. Shermale, Advocate for appellants in Criminal Appeal
 No.107 of 2022
 Mr. Naseem R. Shaikh, Advocate for appellants in Criminal Appeal
 No.114 of 2022
 Mr. R. B. Bagul, APP for respondent No.1 - State
                                  ....

                                   CORAM : R. G. AVACHAT, J.

DATED : 15th FEBRUARY, 2022 PER COURT :-

. Heard.

2. In view of the Division Bench judgment of this Court in Criminal Appeal No.193 of 2018 (Nagpur Bench), these appeals lie before the Division Bench.

3. Remove from the board.

[ R. G. AVACHAT, J. ] SMS

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