Shapoorji Pallonji And Company ... vs Edel Land Ltd
2022 Latest Caselaw 1446 Bom

                        Prajakta Vartak                                  1             2-comex 39-21 grp.doc


                                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                                         IN ITS COMMERCIAL DIVISION

                                              COMMERCIAL EXECUTION APPLICATION NO.39 OF 2021
                                                                   IN
                                                    AWARD DATED 17th DECEMBER 2020

                                   Shapoorji Pallonji & Company Pvt. Ltd.      ..Applicant/Decree Holder
                                         V/s.
                                   Edel Land Ltd.                              ..Respondent/Judgment Debtor

                                                                  AND
                                              COMMERCIAL ARBITRATION PETITION NO. 455 OF 2021

                                   Edel Land Ltd.                              ..Petitioner
                                         V/s.
                                   Shapoorji Pallonji & Company Pvt. Ltd.      ..Respondent

                                                                   AND
                                                   INTERIM APPLICATION NO. 1763 OF 2021
                                                                    IN
                                              COMMERCIAL ARBITRATION PETITION NO. 455 OF 2021

                                   Edel Land Ltd.                              ..Applicant/Petitioner
                                         V/s.
                                   Shapoorji Pallonji & Company Pvt. Ltd.      ..Respondent
                                                                       -----
                                   Mr. Prabhakar Jadhav for Applicant/Respondent.
                                   Mr. Anuj Desai for Respondent/Petitioner.
                                                                        -----
                                                                         CORAM :     G.S.KULKARNI, J.

DATE : FEBRUARY 10, 2022 P.C.:

Stand over to 14 February, 2022.

(G. S. Kulkarni, J.)

Digitally signed by PRAJAKTA PRAJAKTA SAGAR VARTAK SAGAR Date:

VARTAK 2022.02.10 18:31:45 +0530