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Dr. Jaysiddheshwar Shivacharya ... vs The State Of Maharashtra And Ors
2022 Latest Caselaw 1414 Bom

Citation : 2022 Latest Caselaw 1414 Bom
Judgement Date : 9 February, 2022

Bombay High Court
Dr. Jaysiddheshwar Shivacharya ... vs The State Of Maharashtra And Ors on 9 February, 2022
Bench: R.D. Dhanuka, S. M. Modak
ppn                                    1                 5.wp-3469.21.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO.3469 OF 2021

Dr.Jaysiddheshwar Shivacharya Mahaswamiji               .. Petitioner
       Versus
State of Maharashtra & Ors.                             .. Respondents

            ---
Mr.Anoop U. Patil for the petitioner.
Mr.P.P. Kakade, GP a/w Mr.R.S. Pawar, AGP for the respondent nos.1
& 3-State.
Mr.R.K. Mendadkar a/w Mr.Hemant Ghadigaonkar and Mr.Sandesh
More for the respondent no.5.
            ---

                               CORAM : R.D. DHANUKA AND
                                         S.M. MODAK, JJ.
                              DATE     : 9th February 2022
                                   (through Video Conferencing)

P.C.:-
.               Place the matter on board for 'hearing and final disposal' on

3rd March 2022 at 2.30 p.m. If any documents are required to be translated, the translated documents shall be filed in advance on or before the next date.

2. Parties are at liberty to file brief written propositions of law along with the copies of the judgments which they propose to rely upon in support of their rival contentions raised in this petition in advance with copies to be served on the other side. Ad-interim relief granted by this Court to continue till next date.

                S.M. MODAK, J.                   R.D. DHANUKA, J.





 

 
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