Sushilabai Ramling Kante And ... vs The State Of Maharashtra And ...
2022 Latest Caselaw 1360 Bom

                                     1                                 wp 1794.2022

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               BENCH AT AURANGABAD

               968 WRIT PETITION NO.1794 OF 2022

            SUSHILABAI RAMLING KANTE AND OTHERS
                           VERSUS
            THE STATE OF MAHARASHTRA AND OTHERS
                             ...
        Advocate for Petitioners: Mr. Biradar R. D.
       AGP for Respondent/State: Mr. S. B. Yawalkar
                             ...

                                     CORAM: S. V. GANGAPURWALA &
                                            S. G. DIGE,JJ.

DATE: 08th FEBRUARY, 2022

PER COURT:

1. The Petitioners shall place on record the

of 2013 filed by the deceased husband of the

Petitioner No. 1 and father of the Petitioner

No. 2.

2. Stand over to 08.03.2022.

[S. G. DIGE, J.] [S. V. GANGAPURWALA, J.]

marathe