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Sushitex Exports (India) Ltd. And ... vs The Union Of India And Anr
2022 Latest Caselaw 1296 Bom

Citation : 2022 Latest Caselaw 1296 Bom
Judgement Date : 4 February, 2022

Bombay High Court
Sushitex Exports (India) Ltd. And ... vs The Union Of India And Anr on 4 February, 2022
Bench: Makarand Subhash Karnik
                                                                        2. wp 618-22

     Diksha Rane
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
         signed by
         DIKSHA
DIKSHA   DINESH                   WRIT PETITION NO. 618 OF 2022
DINESH   RANE
RANE     Date:
         2022.02.04
         20:25:00
         +0530
                      Sushitex Exports (India) Ltd. & ors.     ..Petitioners
                            vs.
                      The Union of India & anr.                ..Respondents
                                               ------------
                      Mr. Darius B. Shroff, Senior Advocate a/w. Mr. Rahul Jain
                      i/b. Alpha Chambers for petitioners.

                      Mr. Pradeep S. Jetly, Senior Advocate a/w. Mr. J. B. Mishra
                      for respondents.

                                       CORAM : DIPANKAR DATTA, CJ &
                                               M. S. KARNIK, J.
                                       DATE     : FEBRUARY 4, 2022.
                      P.C. :

1. The writ petition has been placed on board under the caption "Speaking to the Minutes" in view of an omission in the operative direction forming part of the judgment and order dated January 14, 2022, whereby the same was disposed of finally.

2. We direct that at the end of the first sentence in paragraph 22, the words "from the dates of deposit by the petitioners" shall be inserted.

3. This order be treated as part of the judgment and order dated January 14, 2022.

(M. S. KARNIK, J.) (CHIEF JUSTICE)

 
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