M/S. Anand Builders And ... vs Shri. Rikhabraj Amrutraj Mohnat
2022 Latest Caselaw 1264 Bom

                        Rane

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                        CIVIL APPELLATE JURISDICTION

                                   INTERIM APPLICATION NO. 627 OF 2019
                                                     IN
                                      FIRST APPEAL NO. 631 OF 2002



                        M/S. ANAND BUILDERS AND
                        DEVELOPERS                                  } APPLICANTS

                                 V/S.

                        SHRI. RIKHABRAJ AMRUTRAJ MOHNAT             } RESPONDENT


                                                     ****
                        Ms. Preeti Walimbe, Advocate for the applicants.


                                                   CORAM : SANDEEP K. SHINDE, J.

(through Video Conference)

THURSDAY, 3RD FEBRUARY, 2022.

P.C. :

1. Heard learned Counsel for the applicant and

learned Counsel for the respondent.

2. Applicant shall place on record, copy of judgment

and order in Civil Application No.107/2015. Stand over to

threee weeks i.e. 24th February, 2022.

Digitally signed by (SANDEEP K. SHINDE, J.) NEETA NEETA SHAILESH SHAILESH SAWANT SAWANT Date:

2022.02.03 14:15:55 +0530