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Johnson Controls (India) Private ... vs Regency Hotels Private Limited
2022 Latest Caselaw 1215 Bom

Citation : 2022 Latest Caselaw 1215 Bom
Judgement Date : 2 February, 2022

Bombay High Court
Johnson Controls (India) Private ... vs Regency Hotels Private Limited on 2 February, 2022
Bench: A. K. Menon
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 12 OF 2017

                                                                 IN

                                         COMMERCIAL SUMMARY SUIT NO. 121 OF 2015



                        Johnson Controls (India) Pvt. Ltd.                     ...      Plaintiff
                                   vs.
                        Regency Hotel Private Limited                          ...      Defendant


                        Mr. Shailesh Poria i/b. Economic Laws Practices for the Plaintiff.
                        Mr. Rahul Jain i/b. Alpha Chambers for the Defendant.


                                                                   CORAM : A. K. MENON, J.

DATED : 2nd FEBRUARY, 2022 [ THROUGH VIDEO CONFERENCE ] P.C. :

1. There appears to be an order dated 23 rd February, 2021 passed on the

Administrative side. Registry to place this summons for judgment before the

appropriate court hearing suits in 2015.

2. Since this is a Commercial Summary Suit registry to seek appropriate

directions from the court in question.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.02.03 15:14:52 +0530 19-SJ-12-2007-COMSS-121-2015.odt 1/1 rrpillai

 
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