Citation : 2022 Latest Caselaw 13516 Bom
Judgement Date : 22 December, 2022
8, 9.WP.15222, 15224.22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 15222 OF 2022
WITH
WRIT PETITION NO. 15224 OF 2022
Veridical Hospitality ... Petitioner
Versus
Additional Commissioner,
Konkan Division & Ors. ... Respondents
Mr. Satish J. Agarwal a/w Dhara Shah for the Petitioner.
Mr. Rakesh V. Misar a/w Roshni Sewlani i/b Kachwala Misar & Co. for
Respondent No.3.
CORAM : R.I. CHAGLA, J.
DATED : 22nd DECEMBER, 2022.
ORDER :
1 The Writ Petition shall be placed on 07.01.2023. Till then the
Executing Court who is currently hearing the proceedings for execution of
the judgment and order of the competent authority which is impugned in
this Petition shall adjourn those proceedings beyond the date fixed by this
Court.
2 Stand over to 07.01.2023.
(R.I. CHAGLA, J.)
Digitally signed
by WAISHALI
WAISHALI SUSHIL
SUSHIL WAGHMARE
WAGHMARE Date: Waghmare 1/1
2022.12.23
12:45:47 +0530
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