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Smt. Saraswati Subhashchandra ... vs Union Of India, Through The ...
2022 Latest Caselaw 13510 Bom

Citation : 2022 Latest Caselaw 13510 Bom
Judgement Date : 22 December, 2022

Bombay High Court
Smt. Saraswati Subhashchandra ... vs Union Of India, Through The ... on 22 December, 2022
Bench: Abhay Ahuja
                                                               1                   41-FA-613-2019.odt


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION

                                                  FIRST APPEAL NO. 613 OF 2019

                      Smt. Saraswati Subhashchandra Chauhan and ors.              ... Appellants
                            Vs.
                      Union of India, Through the General Manager,
                      Central Railway, Mumbai.                                    ... Respondent
                                                          -------

                      Ms.Anita Gavkar i/by Mr.Mohan Rao, Advocates for the Appellants.
                      Mr.Dheer Sampat i/by Mr.T.J.Pandian, Advocates for the Respondent.

                                                                   -------

                                               CORAM :       ABHAY AHUJA, J.

DATE : 22nd DECEMBER, 2022.

P.C. :

1. This is an appeal impugning the judgment dated 21 st December, 2018 of the Railway Claims Tribunal whereby the claim application of the appellants came to be dismissed.

2. Issue notice to the respondent returnable on 19th January, 2023.

3. Mr.Dheer Sampat, learned counsel for the railways waives service of notice.

4. At the joint request of the learned counsel for the parties, list the matter on 19th January, 2023 for final disposal at the stage of admission.

5. Registry is directed to call for the record and proceedings in the matter.




         Digitally
         signed by                                                           (ABHAY AHUJA, J.)
         PRIYA
PRIYA    RAJESH
RAJESH   SOPARKAR
SOPARKAR Date:
         2022.12.23
         15:36:55
         +0530




                      Priya Soparkar                                                                    1 of 1
 

 
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