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Hitesh Rajnikant Jobalia vs Paresh Panchmatiya Huf And Anr
2022 Latest Caselaw 13346 Bom

Citation : 2022 Latest Caselaw 13346 Bom
Judgement Date : 20 December, 2022

Bombay High Court
Hitesh Rajnikant Jobalia vs Paresh Panchmatiya Huf And Anr on 20 December, 2022
Bench: Amit Borkar
                                                            49-50-wp4630-2022.doc


 Ghuge
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                        WRIT PETITION NO.4630 OF 2022

 Hitesh Rajnikant Jobalia                       ... Petitioner
            V/s.
 Paresh Panchmatiya Huf & Anr.                  ... Respondents

                        WRIT PETITION NO.4634 OF 2022

 HRJ Signage Print Hub                          ... Petitioner
            V/s.
 Reeta Paresh Panchmatiya                       ... Respondents

 Mr. Jugal Haria a/w Jitendra Mishra i/b Unison Legal
 for the petitioner.
 Mr. A.R. Patil, APP for the State.

                                 CORAM    : AMIT BORKAR, J.
                                 DATED    : DECEMBER 20, 2022
 P.C.:

In view of the judgment of the High Court of Gujarat in Siddharth Exports Vs. Kotak Mahindra Bank Ltd reported in 2019 SCC OnLine Guj 6900, issue notice to the respondent No.1 in relation to prayer clause (c) of the petition, returnable on 16th February, 2023.

(AMIT BORKAR, J.)

 
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