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Canara Bank vs Sks Power Generation ...
2022 Latest Caselaw 13335 Bom

Citation : 2022 Latest Caselaw 13335 Bom
Judgement Date : 20 December, 2022

Bombay High Court
Canara Bank vs Sks Power Generation ... on 20 December, 2022
Bench: K.R. Sriram, Kamal Khata
          Digitally
          signed by
          ARUNA S
          TALWALKAR
                                                                        7.COMAP144.2022.doc
ARUNA S
TALWALKAR Date:
          2022.12.21
          16:31:50
          +0530




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION

                                       COMMERCIAL APPEAL NO. 144 OF 2022
                                                      IN
                                     SUMMONS FOR JUDGMENT NO. 42 OF 2021
                                                     WITH
                                    INTERIM APPLICATION (L) NO. 27867 OF 2021
                                                     WITH
                                    INTERIM APPLICATION (L) NO. 24717 OF 2021

                       Canara Bank                           ...Appellant.
                          Versus
                       SKS Power Generation
                       (Chhattisgarh) Ltd.                   ...Respondents.

                                                      WITH
                                     INTERIM APPLICATION (L) NO. 7302 OF 2022
                                                       IN
                                       COMMERCIAL APPEAL NO. 144 OF 2022

                       SKS Power Generation
                       (Chhattisgarh) Ltd.                   ...Appellant.
                          Versus
                       Canara Bank                           ...Respondents.

                                                      WITH
                                          APPEALS(L) NO. 29826 OF 2021
                                                       IN
                                     SUMMONS FOR JUDGMENT NO. 42 OF 2021
                                                      WITH
                                    INTERIM APPLICATION (L) NO. 31850 OF 2021
                                                      WITH
                                    INTERIM APPLICATION (L) NO. 31868 OF 2021
                                                      WITH
                                    INTERIM APPLICATION (L) NO. 31840 OF 2021

                       Talwalkar                                                      1/2
                                                      7.COMAP144.2022.doc




Cethar Ltd.                               ...Appellant.
   Versus
SKS Power Generation
(Chhattisgarh) Ltd. & anr.                ...Respondents.



                               CORAM : K.R.SHRIRAM &
                                       KAMAL KHATA, JJ.

DATE : 20th DECEMBER, 2022.

P.C. :

1. Stand over to 3rd January 2023 as last chance.

KAMAL KHATA, J. K.R.SHRIRAM, J.

Talwalkar                                                          2/2
 

 
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